Gujarat High Court
Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman & on 11 September, 2017
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/13477/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13477 of 2016
TO
SPECIAL CIVIL APPLICATION NO. 13479 of 2016
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DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED....Petitioner(s)
Versus
OFFICE OF INSURANCE OMBUDSMAN & 1....Respondent(s)
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Appearance:
MR RUTVIJ M BHATT, ADVOCATE for the Petitioner(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 11/09/2017
COMMON ORAL ORDER
Learned Advocate Shri Rajguru states that he has instructions to appear for Respondent No.2 and some time may be granted.
Therefore the matter is adjourned to 25.9.2017.
(RAJESH H.SHUKLA, J.) JNW Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Sep 11 23:52:53 IST 2017