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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(v) in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(v)The methodology-wise percentages should be followed strictly as prescribed above for all the seats either to be allotted by the Convener, Ed.CET, or to be filled by the managements under management seats.