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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(1)(ii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(ii)Undertake State level planning of the development of agricultural produce including livestock in principal market yards, sub-market yards and market sub-yards.