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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xii)to institute fellowships, scholarships, studentships, bursaries, medals and prizes and organise exhibitions in accordance with the provisions of this Act, the Statutes, the Ordinances and the Regulations;