Rajasthan High Court - Jodhpur
Rajendra Kumar vs Jagdish Gehlot And Ors on 27 May, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 5278/2016
Rajendra Kumar
----Petitioner
Versus
Jagdish Gehlot And Ors
----Respondent
For Petitioner(s) : Mr. H.R. Soni
For Respondent(s) : Mr. Yogesh Parmar
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 27/05/2019 With the consent of learned counsel for both the parties, the Application No.01/19 under Order 22 Rule 10A readwith Section 151 CPC and Application No.02/19 under Order 22 Rule 4 readwith Section 151 CPC are allowed.
The amended cause title already filed, is taken on record. List on 10.07.2019.
(DR. PUSHPENDRA SINGH BHATI),J 14-Zeeshan/-
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