Supreme Court - Daily Orders
Akshay Mohan Ghuge vs The State Of Maharashtra on 13 August, 2021
Bench: Vineet Saran, Dinesh Maheshwari
ITEM NO.3+32 Court 10 (Video Conferencing) SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s).768/2021
AKSHAY MOHAN GHUGE & ANR. Appellant(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
([FOR CONSIDERATION OF BAIL]
IA No. 56623/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA
No.56619/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 56620/2021 - EXEMPTION FROM FILING O.T., IA No.56618/2021 -
EXEMPTION FROM SURRENDERING WITHIN TIME)
WITH
Crl.A. No.769/2021 (II-A)
(IA No. 58487/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.58488/2021 - EXEMPTION FROM FILING O.T., IA
No.58490/2021 - EXEMPTION FROM SURRENDERING WITHIN TIME, IA
No.58486/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No.58493/2021 - PERMISSION TO FILE
LENGTHY LIST OF DATES)
Diary No(s). 10629/2021 (II-A)
(IA No. 58635/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 58636/2021 - EXEMPTION FROM FILING O.T., IA
No.58633/2021 - EXEMPTION FROM SURRENDERING WITHIN TIME, IA
No.58637/2021 - GRANT OF BAIL, IA No. 58634/2021 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Crl.A. No. 766/2021 (II-A)
(FOR ADMISSION and IA No.65977/2021-STAY APPLICATION and IA
No.65979/2021-EXEMPTION FROM FILING O.T. and IA No.65976/2021-
EXEMPTION FROM SURRENDERING WITHIN TIME)
Criminal Appeal No(s).739/2021
(IA No. 50402/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 50400/2021 - EXEMPTION FROM FILING O.T.)
Date : 13-08-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
Signature Not Verified
For Appellant(s)
Digitally signed by
ASHWANI KUMAR
Date: 2021.08.13
Mr. Shree Prakassh Sinha, Adv.
16:29:43 IST
Reason: Ms. Mohua Sinha, Adv.
Mr. Rakesh Mishra, Adv.
Mr. Nawalendra Kumar, Adv.
Mr. Sidharth Singh, Adv.
Mr. Shekhar Kumar, AOR
Mr. Anshuman Ashok, AOR
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai, AOR
Mr. Satya Kam Sharma, Adv.
Mr. Rohit Anil Rathi, AOR
Mr. Pratik R. Bombarde, AOR
Mr. Abhishek Kumar, Adv.
Mr. Devendra Kumar Singh, Adv.
Mr. Manish Pratap Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application(s) for bail as well as on the Criminal Appeals, returnable in four weeks.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS