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Supreme Court - Daily Orders

Akshay Mohan Ghuge vs The State Of Maharashtra on 13 August, 2021

Bench: Vineet Saran, Dinesh Maheshwari

     ITEM NO.3+32              Court 10 (Video Conferencing)            SECTION II-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Criminal Appeal No(s).768/2021

     AKSHAY MOHAN GHUGE & ANR.                                        Appellant(s)

                                                 VERSUS

     STATE OF MAHARASHTRA & ORS.                                      Respondent(s)

     ([FOR CONSIDERATION OF BAIL]
     IA   No.  56623/2021   -  EXEMPTION   FROM  FILING  AFFIDAVIT,   IA
     No.56619/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
     IA No. 56620/2021 - EXEMPTION FROM FILING O.T., IA No.56618/2021 -
     EXEMPTION FROM SURRENDERING WITHIN TIME)

     WITH
     Crl.A. No.769/2021 (II-A)
     (IA No. 58487/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No.58488/2021 - EXEMPTION FROM FILING O.T., IA
     No.58490/2021 - EXEMPTION FROM SURRENDERING WITHIN TIME, IA
     No.58486/2021     -      PERMISSION    TO     FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No.58493/2021 - PERMISSION TO FILE
     LENGTHY LIST OF DATES)

     Diary No(s). 10629/2021 (II-A)
     (IA No. 58635/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 58636/2021 - EXEMPTION FROM FILING O.T., IA
     No.58633/2021 - EXEMPTION FROM SURRENDERING WITHIN TIME, IA
     No.58637/2021 - GRANT OF BAIL, IA No. 58634/2021 - PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Crl.A. No. 766/2021 (II-A)
     (FOR ADMISSION and IA No.65977/2021-STAY APPLICATION and IA
     No.65979/2021-EXEMPTION FROM FILING O.T. and IA No.65976/2021-
     EXEMPTION FROM SURRENDERING WITHIN TIME)

     Criminal Appeal No(s).739/2021
     (IA No. 50402/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 50400/2021 - EXEMPTION FROM FILING O.T.)

     Date : 13-08-2021 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE VINEET SARAN
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
Signature Not Verified


     For Appellant(s)
Digitally signed by
ASHWANI KUMAR
Date: 2021.08.13
                                   Mr.   Shree Prakassh Sinha, Adv.
16:29:43 IST
Reason:                            Ms.   Mohua Sinha, Adv.
                                   Mr.   Rakesh Mishra, Adv.
                                   Mr.   Nawalendra Kumar, Adv.
                                   Mr.   Sidharth Singh, Adv.
                                   Mr.   Shekhar Kumar, AOR
                     Mr. Anshuman Ashok, AOR

                     Mr. Satyajit A. Desai, Adv.
                     Ms. Anagha S. Desai, AOR
                     Mr. Satya Kam Sharma, Adv.

                     Mr. Rohit Anil Rathi, AOR

                     Mr.   Pratik R. Bombarde, AOR
                     Mr.   Abhishek Kumar, Adv.
                     Mr.   Devendra Kumar Singh, Adv.
                     Mr.   Manish Pratap Singh, Adv.
For Respondent(s)

          UPON hearing the counsel the Court made the following


                           O R D E R

Issue notice on the application(s) for bail as well as on the Criminal Appeals, returnable in four weeks.

(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS