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Union of India - Section

Section 1 in Taxation On Income (Investigation Commission) Act, 1947

1. Short title, extent and commencement.-(1) This Act may be called the Taxation on Income (Investigation Commission) Act, 1947 .

(2)It extends to the whole of British India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.