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Union of India - Section

Section 23 in Mormugao Port Employees' (Educational Assistance) Regulations, 2000

23.

The Hostel subsidy shall be payable upto 10+2 stage in States and Union Territories, where the pattern of 10+2+3 has been adopted and upto higher secondary and senior secondary stage in other States and Union Territories, irrespective of the fact that the children study in a Kendriya Vidyalaya or any other recognised school/college.