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Union of India - Section

Section 7 in Nidhi Rules, 2014

7. Share capital and allotment.

(1)Every Nidhi shall issue [fully paid up] [Inserted by Notification No. G.S.R. 467(E), dated 1.7.2019 (w.e.f. 31.3.2014).] equity shares of the nominal value of not less than ten rupees each:Provided that this requirement shall not apply to a company referred to in sub-rules (a) and (b) of rule 2.
(2)No service charge shall be levied for issue of shares.
(3)Every Nidhi shall allot to each deposit holder at least a minimum of ten equity shares or shares equivalent to one hundred rupees:Provided that a savings account holder and a recurring deposit account holder shall hold at least one equity share of rupees ten.