Supreme Court - Daily Orders
M/S. Adhunik Power Transmission Ltd. vs Union Of India And Ors. on 5 October, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.23 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C)......of 2015
CC Nos. 16364-16367/2015
(Arising out of impugned final judgment and order dated
19/01/2015 in WPT No. 79/2015,WPT No. 80/2015, WPT No. 81/2015,
WPT No. 85/2015 passed by the High Court Of Jharkhand At
Ranchi)
M/S. ADHUNIK POWER TRANSMISSION LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 05/10/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr.Suneet, Adv.
Mr. Kaushik Poddar,Adv.
Mr. Vivek Vardhan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue Notice.
In the meantime, there shall be interim stay of the demand, subject to the petitioners' depositing a sum of Rs. 20,00,000/- before the concerned authorities within eight weeks' time.
Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.10.08 08:49:38 IST[ Charanjeet Kaur ] [ Vinod Kulvi ] Reason: A.R.-cum-P.S. Asstt. Registrar