Rajasthan High Court - Jodhpur
C.I.T. Bikaner vs Krishi Upaj Mandi Samiti, Bhadra on 3 September, 2008
Author: N P Gupta
Bench: N P Gupta
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
--------------------------------------------------------
INCOME TAX APPEAL No. 150 of 2008
C.I.T. BIKANER
V/S
KRISHI UPAJ MANDI SAMITI, BHADRA
Mr. KK BISSA, for the appellant / petitioner
Date of Order : 3.9.2008
HON'BLE SHRI N P GUPTA,J.
HON'BLE SHRI KISHAN SWAROOP CHAUDHARI,J.
ORDER
-----
The controversy involved in the present matter is covered by the judgment of this Court dt. 18.3.2008 passed in I.T.A. No. 107/2007 C.I.T.II, Jodhpur Vs. K.U.M.S. Jaisalmer.
Accordingly, for the same reasons this appeal is also dismissed.
( KISHAN SWAROOP CHAUDHARI ),J. ( N P GUPTA ),J. /Sushil/