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Union of India - Section

Section 18 in The National Dental Commission Act, 2023

18. Search-cum-Selection Committee for appointment of President and Members

The Central Government shall appoint the President and Members of the Autonomous Boards, except Members referred to in sub-section (5) of section 17, on the recommendations made by the Search-cum-Selection Committee constituted under section 5 in accordance with the procedure specified in that section.