Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9C] [Entire Act] State of Jharkhand - Subsection Section 9C(a) in The Bihar Molasses (Control) Act, 1947 (a)to provide such tanks or receptacles within such time and in conformity with such specification as may be specified in the order.
