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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Gujarat - Subsection

Section 96(1)(d) in The Gujarat Co-Operative Societies Act, 1961

(d)a surety of a member, past member or a deceased member, or a person other than a member who has been granted a loan by the society under Section 46, whether such a surety is or is not a member of the society;