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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(q) in Dr. B.R. Ambedkar Open University Act, 1982

(q)to institute and manage-
(i)a Department of Publications;
(ii)a University Press;
(iii)an Employment Bureau;
(iv)an Information Bureau;
(v)Boards of University Extension;
(vi)Guidance and Counselling Centres and such other organisations created by it;