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State of Jharkhand - Section

Section 630 in Bihar Education Code, 1961

630. Furniture.

- Each pupil should be provided with a bed, a table, a chair, a book-shelf and a set of clothes pegs. He should be required to provide himself with a mosquito net. In hostels where there is no electric installation good lamps should be provided either one for each boy or a large lamp to light the whole room.(Hygiene Conference.)