Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140(1)] [Section 140] [Entire Act] State of Odisha - Subsection Section 140(1)(a) in The Orissa Town Planning and Improvement Trust Act, 1956 (a)the existence of any vacancy in, or any defect in the constitution of the Planning authority or any Committee; or