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State of Rajasthan - Section

Section 19 in The Rajasthan Soil and Water Conservation Rules, 1966

19. Maintenance of works carried out before the date of commencement of the Act.

- (i) The District Soil Conservation Officer shall maintain a list of all works which had been or were being undertaken on or before commencement of the Act and submit a copy of the same to the [Additional Director of Agriculture (Soil Conservation)] [Substituted vide Notification dated 7-12-72.] by 30th September, 1966. These lists should contain the following particulars-