Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(B) in The Exemptions from Land-Revenue (No. 1) Act, 1863

(B)The word "lands" shall, for the purposes of this Act, be understood to include villages portions of villages, shares of the revenues thereof, and landed, estate of every description;