Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(7) in Tamil Nadu Panchayats Act, 1994 (7)The exercise or discharge of any functions delegated under this section shall be, subject to such restrictions, limitations and conditions as may be laid down by the Chairman.
