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[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(11) in The Dedicated Freight Corridor Railway General Rules, 2018

(11)Record of Caution Orders, - (a) at all stations where Caution Orders are issued, the station master shall keep an up to date record of all the speed restrictions imposed with the dates of their enforcement and cancellation, authority, nature, in the caution order register and on every Monday he will bring forward in geographical order in relation to the direction of movement, the caution order presently applicable; and
(b)similar records shall be kept at other places namely control offices, crew booking offices, also where information in this regard is received.