Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(1)A licence granted under this Chapter shall be valid for the period specified therein which shall not exceed one year.