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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(f)"projects" means the energy efficiency projects under the Venture Capital Fund for Energy Efficiency for the government buildings, private buildings having commercial or multi-storey residential accommodations, and municipalities;