Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(o) in Rajasthan Agriculture University, Bikaner Act, 1987 (o)"Principal" means the Chief Executive Officer of a college which is or has been or is to be taken over as a constituent college of the University;
