Karnataka High Court
Sri V R Ranganatha vs State Of Karnataka on 24 January, 2024
Author: R Devdas
Bench: R Devdas
-1-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 6339 OF 2012 (KLR-RR/SUR)
C/W
WRIT PETITION NO. 6340 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6341 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6342 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6343 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6344 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6345 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6346 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6347 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6348 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6349 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6350 OF 2012 (KLR-RR/SUR),
WRIT PETITION NO. 6351 OF 2012 (KLR-RR/SUR),
Digitally signed by
WRIT PETITION NO. 6352 OF 2012 (KLR-RR/SUR),
KRISHNAPPA LAXMI WRIT PETITION NO. 6353 OF 2012 (KLR-RR/SUR),
YASHODA
Location: HIGH COURT WRIT PETITION NO. 6354 OF 2012 (KLR-RR/SUR),
OF KARNATAKA WRIT PETITION NO. 6355 OF 2012 (KLR-RR/SUR)
IN WP No.6339/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
-2-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BENGALURU.
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
-3-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YERS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
AGED ABOUT 42 YEARS
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR,
-4-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
BANGALORE-560 020
8. SMT JYOTHSNA SRINIVAS
AGED ABOUT 39 YEARS
W/O GURUPRASAD
C/O SMT SHYAMALA SRINIVAS
R/AT 219, ABBE COMPLEX,
3RD MAIN ROAD CHAMARAJPET
BANGALORE- 560 018.
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8;
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.349/10-11 ON THE FILE
OF THE R2 SPECIAL DEPUTY COMMISSIONER, BANGALORE
DISTRICT, BANGALORE AND QUASH THE ORDER PASSED BY
THE R2 IN REVISION PETITION NO.349/10-11 DTD.27.8.11
VIDE ANNEX-P AND ETC.
IN WP No. 6340/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
-5-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
1. SRI.M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BENGALURU.
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
-6-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
PODIUM BLOCK DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATTELITE TOWN
BANGALORE
5. SRI B SRINIVAS
S/O BOREGOWDA
AGED ABOUT 56 YERS
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
S/O C THIPPAIAH
AGED ABOUT 61 YEARS
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR,
BANGALORE-560 020
8. SMT JYOTHSNA SRINIVAS
W/O GURUPRASAD
-7-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
AGED ABOUT 39 YEARS
C/O SMT SHYAMALA SRINIVAS
R/AT 219, ABBE COMPLEX,
3RD MAIN ROAD CHAMARAJPET
BANGALORE-560 018
......RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8;
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.356/10-11 ON THE FILE
OF THE R2 SPECIAL DEPUTY COMMISSIONER, BANGALORE
DISTRICT, BANGALORE AND ETC.,
IN WP No.6341/2012
BETWEEN
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
-8-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BENGALURU.
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
-9-
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YERS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR
BANGALORE-560 020
- 10 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
8. SMT JYOTHSNA SRINIVAS
W/O GURUPRASAD
AGED ABOUT 39 YEARS
C/O SMT SHYAMALA SRINIVAS
R/AT 219, ABBE COMPLEX,
3RD MAIN ROAD
CHAMRAJPET BANGALORE-560 018
........RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI.M.GOPINATH, ADVOCATES FOR R8;
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE ENTIRE RECORDS IN REVISION PETITION NO.361/10-11
ON THE FILE OF THE R2 SPECIAL DEPUTY COMMISSIONER,
BANGALORE DISTRICT, BANGALORE AND ETC.,
IN WP No.6342/2012
BETWEEN
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
- 11 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. SRI V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
- 12 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YERS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR
BANGALORE-560 020
8. SMT SANDHYA A RAO
W/O A ANANTHA RAO
R/AT NO.21, 4TH CROSS
CHAMARAJPET
BANGALORE-560 018
- 13 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
9. SRI A ANANTHA RAO
S/O LATE RAMAKRISHNA RAO
AGED ABOUT 56 YEARS
R/AT NO.21, 4TH CROSS
CHAMARAJPET BANGALORE-560 018
.....RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI.M.GOPINATH, ADVOCATES FOR R8 & R9;
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN RP 362/11 ON THE FILE OF THE R2 SPL. DEPUTY
COMMISSIONER, BANGALORE DIST., BANGALORE & ETC.,.
IN WP No.6343/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
- 14 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALORE
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
- 15 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YUELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YERS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
AGED ABOUT 42 YEARS
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR, BANGALORE-560 020
8. SMT SANDHYA A RAO
AGED ABOUT 42 YEARS
W/O A ANANTHA RAOR/AT C/O NO.1,
"PRAGATHI"7TH CROSS, ]
- 16 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
LAKSHMI ROAD, SHANTHINAGR
BANGALORE - 27
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8;
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO. 355/2010-11 ON THE
FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC.,
IN WP No.6344/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
- 17 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
- 18 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
SHARAVATHI HOTEL BUILDING
YUELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YERS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR, BANGALORE-560 02
8. SMT SANDHYA A RAO
AGED ABOUT 42 YEARS
W/O A ANANTHA RAO
9. SRI.A.ANANTH RAO
AGED ABOUT 56 YEARS
S/O LATE RAMAKRISHNA RAO
NO.8 & 9 ARE RESIDING AT
- 19 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
NO.21, 4TH CROSS
CHAMARAJPET
BANGALORE 560 018
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8 & R9;
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN RP NO.364/10-11 ON THE FILE OF THE R2
SPECIAL DEPUTY COMMISSIONER, BANGALORE DIST
BANGALORE AND ETC.
IN WP No.6345/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
- 20 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
- 21 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YUELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YERS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMAKRISHNA
AGED ABOUT 44 YEARS
S/O C THIPPAIAH
R/AT NO.V-58, 4TH CROSS
PIPILINE, MALLESHWARAM
BANGALORE - 560 003.
8. SMT MANJULA
AGED ABOUT 37 YEARS
W/O K.RANGHUNATH
C/O MYSORE FOOD PRODUCTS
- 22 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
STAFF QUARTERS,
MAHALAKSHMI LAYOUT,
BANGLAORE - 560 086.
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.SUMANGALA A SWAMY & SRI.N.RAJANNA
ADVOCATES FOR R7
V/O DATED 21.03.2023, NOTICE TO R6 & R8 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO. 357/2010-11 ON THE
FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.
IN WP No. 6346/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
- 23 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
- 24 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
5. SRI B SRINIVAS
AGED ABOUT 56 YEARS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROADRPC LAYOUT
VIJAYANAGAR
BANGALORE -560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH R/AT NO.74,
RAILWAY PARALLEL ROAD
NEHRUNAGAR
BANGALORE -560 020
8. SMT SANDHYA A RAO
W/O A ANANTHA RAO R/AT NO.21,
4TH CROSS CHAMARAJPET
BANGALORE-560 018
9. SRI A ANANTHA RAO
AGED ABOUT 56 YEAR
S/O LATE RAMAKRISHNA RAO
SR/AT NO.21, 4TH CROSS
CHAMARAJPET
BANGALORE-560 018
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA. SR COUNSEL FOR SRI.M.B.SHANKARE
- 25 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
GOWDA & M GOPINATHA, ADVOCATES FOR R8 & R9
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS W.P. IS FILED UNDER ARTICLE 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN REVISION PETITION
NO.365/2010-11 ON THE FILE OF THE RESPONDENT NO.2
SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT,
BANGALOR.
IN WP No.6347/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
- 26 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
BANGALORE NORTH TALUK
BENGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YEARS
- 27 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.7/4 RAILWAY PARALLEL ROAD,
NEHRUNAGAR
BANGALORE - 560 020.
8. SMT R.P.MANJULA
AGED ABOUT 34 YEARS
W/O K.B.KUMAR
D/O R.K.PUTTASWAMY GOWDA
R/AT NO.1703, BEML 5TH STAGE
RAJARAJESHWARI NAGAR
BANGALORE - 560 098.
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI M.GOPINATHA, ADVOCATES FOR R8
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
- 28 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO. 368/2010-11 ON THE
FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC.
IN WP No.6348/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
- 29 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
S/O BOREGOWDA
AGED ABOUT 56 YEARS
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA
BANGALORE - 560 022
6. SRI NARAYANA CHOWAN
S/O HEERAPPA CHOWAN
AGED ABOUT 42 YEARS
R/AT NO.258, 7TH MAIN ROADRPC LAYOUT
- 30 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
S/O C THIPPAIAHAGED
ABOUT 61 YEARS
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR
BANGALORE-560 020
8. SMT. ARUNA RAVINDRA
AGED ABOUT 53 YEARS,
W/O DR. K.R. RAVINDRA,
9. DR K. RAVINDRA
AGED ABOUT 57 YEARS,
S/O K. RANGANATHACHAR,
NO.8 & 9 RESIDING AT 7TH CROSS
LAKSHMI ROAD, SHANTHINAGAR,
BANGALORE 560 027
...RESPONDNETS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI M.GOPINATHA, ADVOCATES FOR R8 & R9
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLE 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN REVISION PETITION
NO.363/10-11 ON THE FILE OF THE R2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC,.
- 31 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
IN WP No. 6349/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
- 32 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YEARS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA
BANGALORE - 560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
- 33 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
AGED ABOUT 61 YEARS
S/O C THIPPAIAH
R/AT NO.74, RAILWAY PARALLEL ROAD
NEHRUNAGAR
BANGALORE - 560 020
8. SMT SANDHYA A RAO
AGED ABOUT 42 YEARS
W/O A ANANTHA RAO
9. SRI A ANANTHA RAO
AGED ABOUT 56 YEARS
S/O LATE RAMAKRISHNA RAO
NO.8 & 9 ARE R/AT NO.21,
4TH CROSS, CHAMARAJPET
BANGALORE - 560 018
...RESPONDNETS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR COUNSEL FOR SRI.M.B.SHANKARE
GOWDA & SRI M.GOPINATHA, ADVOCATES FOR R8 & R9
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN REVISION PETITION
NO.366/10-11 ON THE FILE OF THE R2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC,.
IN WP 6350/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
- 34 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI M.RAMAIAH
S/O LATE MUTHURAYAPPA
AGED ABOUT 66 YEARS
2. SMT.A.N.NAGARATHNAMMA
W/O M.RAMAIAH
AGED 60 YEARS
3. V.R.SANTHOSHKUMAR
S/O M.RAMAIAH
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE
YELAHANKA HOBLI,
BANGALORE NORTH TALUK
BANGALURU
...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
SRI. V VISWANATH., ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REPTD BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT
BANGALORE
- 35 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
3. THE ASSITANT COMMISSIONER
BANGALORE NORTH SUB DIVISION
PODIUM BLOCK
DR B R AMBEDKAR VEEDHI
BANGALORE
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL TALUK
SHARAVATHI HOTEL BUILDING
YELAHANKA SATELITE TOWN
BANGALORE
5. SRI B SRINIVAS
AGED ABOUT 56 YEARS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN
YESHWANTHAPURA
BANGALORE - 560 022
6. SRI NARAYANA CHOWAN
AGED ABOUT 42 YEARS
S/O HEERAPPA CHOWAN
R/AT NO.258, 7TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BANGALORE-560 040
7. SRI T RAMADAS
S/O C THIPPAIAH
AGED ABOUT 61 YEARS
R/AT NO.74, RAILWAY
PARALLEL ROAD
NEHRUNAGAR
BANGALORE - 560 020.
8. SMT. ARUNA RAVINDRA
AGED ABOUT 53 YEARS,
W/O DR. K. RAVINDRA,
- 36 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
9 . DR K. RAVINDRA
AGED ABOUT 57 YEARS,
S/O K. RANGANATHACHAR,
NO.8 & 9 ARE
RESIDING AT 7TH CROSS,
LAKSHMIROAD,SHANTHINAGAR,
BANGALORE - 560 027
...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
SMT.S.SUSHEELA, SR COUNSEL FOR SRI.T.R.RAMESH,
ADVOCATES FOR R8 & R9
V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
R5 SERVED - UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN RP NO.369/10-11 ON
THE FILE OF THE R2 SPECIAL DEPUTY COMMISSIONER,
BANGALORE DIST., BANGALORE & QUASH THE ORDER PASSED
BY THE R2 IN RP 369/10-11 DATED 27.8.11 VIDE ANNX-P IN
RESPECT OF THE SITE BEARING NO.19 FORMED IN THE LAND
BEARING SY NO.39/1 & 39/2 TOTALLY MEASURING 02 ACRES
10 GUNTAS SITUATED AT ATTUR VILLAGE, YELAHANKA HOBLI
BANGALORE NORTH ADDL. TALUK BANGALORE DIST ETC.,.
IN WP 6351/2012:
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
- 37 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
SINCE DECEASED BY HIS LRS
1. SRI. M. RAMAIAH
S/O LATE MUTHURAYAPPA,
AGED ABOUT 66 YEARS,
2. SMT. A.N.NAGARATHNAMMA
W/O M. RAMAIAH,
AGED ABOUT 60 YEARS
3. SRI. V.R. SANTHOSH KUMAR
S/O M. RAMAIAH,
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU.
AMENDMENT CARRIED OUT
V/O DATED 24.01.2020
...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
SRI. V. VISWANATHA, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI
BANGALORE- 560001
REPTD. BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
- 38 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
BANGALORE.
3. THE ASSISTANT COMMISSIONER
BANGALORE NORTH SUB-DIVISION,
PODIUM BLOCK,
DR. BR. AMBEDKAR VEEDHI,
BANGALORE.
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL. TALUK
SHARAVATHI HOTEL BUILDING,
YELAHANKA SATELLITE TOWN,
BANGALORE.
5. SRI. B. SRINIVAS
AGED ABOUT 56 YEARS
S/O BOREGOWDA
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560022
6. SRI. NARAYANA CHOWAN
AGED ABOUT 42 YEARS,
S/O HEERAPPA CHOWAN,
R/AT NO. 258, 7TH MAIN ROAD,
RPC LAYOUT, VIJAYANAGAR,
BANGALORE-560040
7. SRI. T. RAMAKRISHNA
AGED ABOUT 44 YEARS,
S/O C. THIPPAIAH,
R/AT NO.V-58, 4TH CROSS,
PIPELINE, MALLESWARAM,
BANGALORE-560003.
8. SRI. S. GOPALA RAO
AGED ABOUT 39 YEARS
- 39 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
S/O B. SHANKAR RAO,
R/AT NO.782, 9TH 'B' MAIN ROAD,
RPC LAYOUT,
VIJAYANAGAR 2ND STAGE,
BANGALORE-560040.
...RESPONDENTS
(BY SRI.C.N. MAHADESHWARN, AGA FOR R1 TO R4;
V/O DATED 21.03.2023, NOTICE TO R6 AND R7
IS HELD SUFFICIENT;
NOTICE SERVED ON R5 AND UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.367/2010-11 ON THE
FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.,
IN WP 6352/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI. M. RAMAIAH
S/O LATE MUTHURAYAPPA,
AGED ABOUT 66 YEARS,
- 40 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
2. SMT. A.N.NAGARATHNAMMA
W/O M. RAMAIAH,
AGED ABOUT 60 YEARS
3. SRI. V.R. SANTHOSH KUMAR
S/O M. RAMAIAH,
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU.
AMENDMENT CARRIED OUT
V/O DATED 24.01.2020
...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
SRI. V. VISWANATH, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI
BANGALORE- 560001
REPTD. BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE.
3. THE ASSISTANT COMMISSIONER
BANGALORE NORTH SUB-DIVISION,
PODIUM BLOCK,
DR. BR. AMBEDKAR VEEDHI,
- 41 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
BANGALORE.
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL. TALUK,
SHARAVATHI HOTEL BUILDING,
YELAHANKA SATELLITE TOWN,
BANGALORE.
5. SRI. B. SRINIVAS
AGED ABOUT 56 YEARS
S/O BOREGOWDA,
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560022.
6. SRI. NARAYANA CHOWAN
AGED ABOUT 42 YEARS,
S/O HEERAPPA CHOWAN,
R/AT NO. 258, 7TH MAIN ROAD,
RPC LAYOUT, VIJAYANAGAR,
BANGALORE-560040
7. SRI. T. RAMAKRISHNA
AGED ABOUT 44 YEARS,
S/O C. THIPPAIAH,
R/AT NO.V-58, 4TH CROSS,
PIPELINE, MALLESWARAM,
BANGALORE-560003.
8. SMT. R. TANUJA,
AGED ABOUT 47 YEARS,
W/O M.L. RAGHUNATH,
R/AT NO.366, 10TH CROSS,
MAHALAKSHMI LAYOUT,
BANGALORE-560086.
...RESPONDENTS
(BY SRI.C.N. MAHADESHWARN, AGA FOR R1 TO R4;
- 42 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
V/O DATED 21.03.2023, NOTICE TO R6 AND R8
IS HELD SUFFICIENT;
NOTICE SERVED ON R5 AND UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.370/2010-11 ON THE
FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.,
IN WP 6353/2012:
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI. M. RAMAIAH
S/O LATE MUTHURAYAPPA,
AGED ABOUT 66 YEARS,
2. SMT. A.N.NAGARATHNAMMA
W/O M. RAMAIAH,
AGED ABOUT 60 YEARS
3. SRI. V.R. SANTHOSH KUMAR
S/O M. RAMAIAH,
AGED ABOUT 30 YEARS
- 43 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
ALL ARE R/AT ATTUR VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU.
AMENDMENT CARRIED OUT
V/O DATED 24.01.2020
...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
SRI. V. VISWANATH, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI
BANGALORE- 560001
REPTD. BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE.
3. THE ASSISTANT COMMISSIONER
BANGALORE NORTH SUB-DIVISION,
PODIUM BLOCK,
DR. BR. AMBEDKAR VEEDHI,
BANGALORE.
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL. TALUK,
SHARAVATHI HOTEL BUILDING,
YELAHANKA SATELLITE TOWN,
BANGALORE.
- 44 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
5. SRI. B. SRINIVAS
AGED ABOUT 56 YEARS
S/O BOREGOWDA,
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560022.
6. SRI. NARAYANA CHOWAN
AGED ABOUT 42 YEARS,
S/O HEERAPPA CHOWAN,
R/AT NO. 258, 7TH MAIN ROAD,
RPC LAYOUT, VIJAYANAGAR,
BANGALORE-560040
7. SRI. T. RAMADAS
AGED ABOUT 61 YEARS,
S/O C. THIPPAIAH,
R/AT NO.7/4, RAILWAY PARALLEL ROAD,
NEHRUNAGAR,
BANGALORE-560020
8. SMT. RAMAMANI R RAO
AGED ABOUT 62 YEARS,
W/O C.R. RAGHAVENDRA RAO,
R/AT NO.21, 4TH CROSS,
CHAMRAJAPET,
BANGALORE-560018
...RESPONDENTS
(BY SRI. C.N. MAHADESHWARN, AGA FOR R1 TO R4;
SMT. S. SUSHEELA, SENIOR COUNSEL FOR
SRI. M.B. SHANKARE GOWDA AND SRI. M. GOPINATHA,
ADVOCATES FOR R8;
NOTICE SERVED ON R5 AND UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
- 45 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
RECORDS IN REVISION PETITION NO.371/2010-11 ON THE
FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.,
IN WP 6354/2012:
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI. M. RAMAIAH
S/O LATE MUTHURAYAPPA,
AGED ABOUT 66 YEARS,
2. SMT. A.N.NAGARATHNAMMA
W/O M. RAMAIAH,
AGED ABOUT 60 YEARS
3. SRI. V.R. SANTHOSH KUMAR
S/O M. RAMAIAH,
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU.
AMENDMENT CARRIED OUT
V/O DATED 24.01.2020
- 46 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
SRI. V. VISWANATH, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE- 560001
REPTD. BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE.
3. THE ASSISTANT COMMISSIONER,
BANGALORE NORTH SUB-DIVISION,
PODIUM BLOCK,
DR. BR. AMBEDKAR VEEDHI,
BANGALORE.
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL. TALUK,
SHARAVATHI HOTEL BUILDING,
YELAHANKA SATELLITE TOWN,
BANGALORE.
5. SRI. B. SRINIVAS
AGED ABOUT 56 YEARS,
S/O BOREGOWDA,
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560022.
- 47 -
NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
6. SRI. NARAYANA CHOWAN
AGED ABOUT 42 YEARS,
S/O HEERAPPA CHOWAN,
R/AT NO.258, 7TH MAIN ROAD,
RPC LAYOUT, VIJAYANAGAR,
BANGALORE-560040
7. SRI. T. RAMADAS
AGED ABOUT 61 YEARS,
S/O C. THIPPAIAH,
R/AT NO.7/4, RAILWAY PARALLEL ROAD,
NEHRUNAGAR,
BANGALORE-560020
8. SRI. K. SUBRAMANYAM
AGED ABOUT 63 YEARS,
S/O K. MUNIYAPPA,
R/AT C/O MYSORE FOOD PRODUCTS LTD.,
STAFF QUARTERS,
MAHALAKSHMIPURAM LAYOUT,
BANGALORE-560086.
...RESPONDENTS
(BY SRI. C.N. MAHADESHWARN, AGA FOR R1 TO R4;
V/O DATED 21.03.2023, SERVICE OF NOTICE TO
R6 IS HELD SUFFICIENT;
NOTICE SERVED ON R5 AND UNREPRESENTED)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN RP NO.373/10-11 ON THE FILE OF THE
RESPONDENT NO.2 SPECIAL DEPUTY COMMISSIONER,
BANGALORE DISTRICT, BANGALORE AND ETC.,
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NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
IN WP 6355/2012:
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
1. SRI. M. RAMAIAH
S/O LATE MUTHURAYAPPA,
AGED ABOUT 66 YEARS,
2. SMT. A.N.NAGARATHNAMMA
W/O M. RAMAIAH,
AGED ABOUT 60 YEARS
3. SRI. V.R. SANTHOSH KUMAR
S/O M. RAMAIAH,
AGED ABOUT 30 YEARS
ALL ARE R/AT ATTUR VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU.
...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
SRI. V. VISWANATH, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT,
VIDHANA SOUDHA,
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NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE- 560001
REPTD. BY SECRETARY TO GOVERNMENT
2. THE SPECIAL DEPUTY COMMISSIONER
BANGALORE URBAN DISTRICT,
BANGALORE.
3. THE ASSISTANT COMMISSIONER,
BANGALORE NORTH SUB-DIVISION,
PODIUM BLOCK,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE.
4. THE SPECIAL TAHSILDAR
BANGALORE NORTH ADDL. TALUK,
SHARAVATHI HOTEL BUILDING,
YELAHANKA SATELLITE TOWN,
BANGALORE.
5. SRI. B. SRINIVAS
AGED ABOUT 56 YEARS,
S/O BOREGOWDA,
R/AT NO.1, VENKATARAMANAPPA GARDEN,
YESHWANTHAPURA,
BANGALORE-560022.
6. SRI. NARAYANA CHOWAN
AGED ABOUT 42 YEARS,
S/O HEERAPPA CHOWAN,
R/AT NO.258, 7TH MAIN ROAD,
RPC LAYOUT, VIJAYANAGAR,
BANGALORE-560040
7.
SRI. T. RAMADAS
AGED ABOUT 61 YEARS,
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NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
S/O C. THIPPAIAH,
R/AT NO.7/4, RAILWAY PARALLEL ROAD,
NEHRUNAGAR,
BANGALORE-560020
8.
SRI. INDRAJIT C. SHIROLE
AGED ABOUT 51 YEARS,
S/O CHANDRASEN D. SHIROLE,
R/AT 'DEEPALAKSHMI',
NO.1205/2, SHIROLE ROAD,
SHIVAJINAGAR,
PUNE-411004.
...RESPONDENTS
(BY SRI. C.N. MAHADESHWARN, AGA FOR R1 TO R4;
SMT. S. SUSHEELA, SENIOR COUNSEL FOR
SRI. M.B. SHANKARE GOWDA AND
SRI. M. GOPINATHA, ADVOCATES FOR R8;
NOTICE SERVED ON R5 AND UNREPRESENTED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE ENTIRE RECORDS IN REVISION PETITION NO.372/2010-
11 ON THE FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.
THESE WRIT PETITIONS, COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC:3300
WP No. 6339 of 2012 C/W
WP No. 6340/2012, WP No. 6341/2012,
WP No. 6342/2012, WP No. 6343/2012,
WP No. 6344/2012, WP No. 6345/2012,
WP No. 6346/2012, WP No. 6347/2012,
WP No. 6348/2012, WP No. 6349/2012,
WP No. 6350/2012, WP No. 6351/2012,
WP No. 6352/2012, WP No. 6353/2012,
WP No. 6354/2012, WP No. 6355/2012
ORDER
R.DEVDAS J., (ORAL):
On the previous occasion, learned Senior Counsel Smt.S.Susheela appearing on behalf of the contesting respondents submitted that the suit filed by the petitioners herein has been dismissed and Regular Appeal and Regular Second Appeal were also dismissed. In that view of the matter, the learned Senior Counsel had submitted that the prayers made in the writ petitions will not survive for consideration.
2. Learned Counsel for the petitioners submits that the petitioners are contemplating to approach the Hon'ble Supreme Court to get a declaration.
3. The matters pertain to the revenue entries. When the petitioners have failed to get a declaration at the hands of the civil court, they cannot continue to agitate
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NC: 2024:KHC:3300 WP No. 6339 of 2012 C/W WP No. 6340/2012, WP No. 6341/2012, WP No. 6342/2012, WP No. 6343/2012, WP No. 6344/2012, WP No. 6345/2012, WP No. 6346/2012, WP No. 6347/2012, WP No. 6348/2012, WP No. 6349/2012, WP No. 6350/2012, WP No. 6351/2012, WP No. 6352/2012, WP No. 6353/2012, WP No. 6354/2012, WP No. 6355/2012 that their names have to be entered in the land records. On the other hand, if the petitioners approach the Hon'ble Supreme Court and get a declaration in their favour then obviously they will be entitled to have their names entered in the land records.
5. With these observations, the writ petitions stand dismissed.
6. Pending I.As., if any, stand disposed of.
Sd/-
JUDGE DL