Patna High Court - Orders
Ramzan Ansari & Ors vs The State Of Bihar & Ors on 11 December, 2008
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.7581 of 2008
RAMZAN ANSARI & ORS
Versus
THE STATE OF BIHAR & ORS
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For the petitioners : Ms. Kiran Kumari, Advocate
For the respondent -State : Mr. P.K.Shahi, Advocate General
For the respondent no.5 : Mr. Ishwari Singh, Advocate
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PRESENT
Hon'ble the Chief Justice
&
Hon'ble Mr. Justice Kishore K. Mandal
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Dated, the 11th December, 2008
The counsel for the petitioners prays, and we grant adjournment for four weeks.
R. M. Lodha, CJ.
Kishore K. Mandal, J. Sunil