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Patna High Court - Orders

Ramzan Ansari & Ors vs The State Of Bihar & Ors on 11 December, 2008

Author: Kishore K. Mandal

Bench: Kishore K. Mandal

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                          CWJC No.7581 of 2008
                        RAMZAN ANSARI & ORS
                                Versus
                       THE STATE OF BIHAR & ORS
                               -----------

        For the petitioners      : Ms. Kiran Kumari, Advocate
        For the respondent -State : Mr. P.K.Shahi, Advocate General
        For the respondent no.5 : Mr. Ishwari Singh, Advocate
                                        --------

                                  PRESENT

                           Hon'ble the Chief Justice
                                       &
                     Hon'ble Mr. Justice Kishore K. Mandal
                                    ---------

        Dated, the 11th December, 2008

The counsel for the petitioners prays, and we grant adjournment for four weeks.

R. M. Lodha, CJ.

Kishore K. Mandal, J. Sunil