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[Cites 0, Cited by 0] [Section 80(10)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(10)(b) in The Coal Mines Regulations, 2017

(b)At every inset where keps or folding platforms are provided, arrangements shall be made to lock the keps or platforms securely in the 'off' position; and when in the 'off' position such keps or platforms shall leave the shaft clear for the passage of the cage.