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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1) in The M.P. Chechak Tika Adhiniyam, 1968

(1)If at any time, the State Government is satisfied that any area is visited by, or is threatened with, an outbreak of smallpox epidemic, the State Government may, by notification, declare such area to be an area of compulsory protection from smallpox.