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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(3)(h) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(h)any other papers directed by the Returning Officer to be kept in a sealed packet.