Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(2)An application for a licence under sub-section (1) shall be in such form as may be prescribed. Such application shall be accompanied by such fees, as may be specified by the Government, from time to time, by notification in the Official Gazette.