Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 18 in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 18. Form of compensation. - The compensation payable under this Act shall be given in cash or in bonds or partly in cash and partly in bonds, as may be prescribed.
