(1)A notice of opposition under sub-section (2) of section 87 shall be given in Form 14 and shall be sent to the Controller within two months from the date of the [publication] [ Substituted by S.O. 1418(E), dated 28.12.2004, for " advertisement" (w.e.f. 1.1.2005).] of the application under sub-section (1) of the said section.
