Section 219(a) in The Finance Act, 2018

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Union of India - Subsection

Section 219(a) in The Finance Act, 2018

(a)in section 46, in sub-section (4), -

(i)in the opening portion, after the words "Joint Commissioner,", the words "or the Joint Director" shall be inserted;

(ii)in clause (b), after the words "Deputy Commissioner", the words "or Assistant Director or Deputy Director" shall be inserted;