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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(b) in The Tamil Nadu Advertisements Tax Act, 1983

(b)All notifications issued under this Act shall, unless the) are expressed to come into force on a particular day, come into force on the day on which they are published.