Section 4(2)(b) in Telangana State Judicial (Service and Cadre) Rules, 2017

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)"Appointment to the category of District Judges shall be made :

(i)By Direct Recruitment

(ii)By Transfer on the basis of merit through a Limited Competitive Examination (Accelerated Recruitment by Transfer), and

(iii)By Promotion from among the Senior Civil Judges.

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