Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 245A] [Entire Act] Union of India - Subsection Section 245A(eb) in The Income Tax Act, 1961 (eb)"pending application" means an application which was filed under section 245C and which fulfils the following conditions, namely: —
