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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of West Bengal - Subsection

Section 73(1)(d) in West Bengal Town and Country (Planning and Development) Act, 1979

(d)estimate the compensation payable for the loss of the area of the existing plot in accordance with the provisions contained in clause (f) of sub-section (1) of section 87 in respect of any existing plot which is wholly acquired under the scheme;