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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in Industrial Disputes (Banking Companies) Decision Act, 1955

(b)"Award" means the award of the All-India Industrial Tribunal (Bank Disputes), Bombay , constituted by the Notification of the government of India in the Ministry of Labor, No. SRO 35, dated the 5th day of January, 1952;