Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(5) in The Punjab Ayurvedic and Unani Practitioners Act, 1963 (5)Every election or appointment of a member and every vacancy in the office of a member shall be notified by the State Government in the Official Gazette.
