Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 172 in The Finance Act, 2018 172. Amendment of section 37. - In section 37 of the principal Act, in sub-sections (1) and (2), for the words "the Reserve Bank" at both the places where they occur, the words "the Central Government" shall be substituted.
