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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(4)(i) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(i)undertaking forest and wildlife conservation and other activities undertaken under other schemes of the Government for the purpose of part financing the scheme for completing left over works or complementary works of such schemes ;