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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(3)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)that the proceedings at the poll held at the polling station on the previous occasion be ignored and that a fresh poll be held at such polling station for the full number of hours for which it should have been held on the previous occasion; and