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[Cites 0, Cited by 0] [Section 55(9)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(9)(c) in The Rabindra Bharati Act, 1981

(c)all colleges or institutions of whatever kind established, maintained or managed by the former University prior to the appointed day shall be deemed to be colleges or institutions established, maintained or managed by the University under this Act;