Supreme Court - Daily Orders
Ankita Thakur vs The H.P Staff Selection Commission on 18 April, 2023
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.38 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No(s).730/2022
(Arising out of impugned final judgment and order dated 31-12-2021
in LPA No. 43/2021 passed by the High Court Of Himachal Pradesh at
Shimla)
ANKITA THAKUR & ORS. Petitioner(s)
VERSUS
THE H.P STAFF SELECTION COMMISSION & ORS. Respondent(s)
IA No. 108091/2022 - APPLICATION FOR PERMISSION
IA No. 57833/2022 - EXEMPTION FROM FILING O.T.
IA No. 17780/2022 - EXEMPTION FROM FILING O.T.
IA No. 73507/2022 - INTERVENTION/IMPLEADMENT
IA No. 26627/2022 - INTERVENTION/IMPLEADMENT
IA No. 14524/2022 - INTERVENTION/IMPLEADMENT
IA No. 5062/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 729/2022 (XIV)
( FOR impleading party ON IA 15047/2022
FOR INTERVENTION/IMPLEADMENT ON IA 15047/2022
IA No. 15047/2022 – INTERVENTION/IMPLEADMENT)
SLP(C) No. 4321/2022 (XIV)
( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
56457/2022
FOR APPLICATION FOR TAKING ON RECORD ON IA 94330/2022
FOR INTERVENTION APPLICATION ON IA 100627/2022
IA No. 94330/2022 - APPLICATION FOR TAKING ON RECORD
IA No. 100627/2022 - INTERVENTION APPLICATION
IA No. 56457/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9977/2022 (XIV)
( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
77624/2022
IA No. 77624/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 17676/2022 (XIV)
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2023.04.19
( IA No.142442/2022-CONDONATION OF DELAY IN FILING and IA
17:27:16 IST
Reason:
No.142436/2022-PERMISSION TO FILE PETITION (SLP/TP/WP/..))
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Date : 18-04-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Ms. Kaveeta Wadia, Adv.
Ms. Astha Sharma, AOR
Mr. Srisatya Mohanty, Adv.
Ms. Anju Thomas, Adv.
Mr. Sanjeev Kaushik, Adv.
Ms. Mantika Haryani, Adv.
Mr. Shreyas Awasthi, Adv.
Mr. Himanshu Chakravarty, Adv.
Ms. Ripul Swati Kumari, Adv.
Ms. Sruthi Venugopal, Adv.
Mr. Bhanu Mishra, Adv.
Mr. Devvrat Singh, Adv.
Ms. Muskan Surana, Adv.
Ms. Vandana Sehgal, AOR
Ms. Vandana Sehgal, AOR
Ms. Nidhi Mohan Parashar, AOR
Mr. Vikrant Kumar, Adv.
Ms. Shruti Venugopal, Adv.
For Respondent(s) Mr. Abhinav Mukerji, AOR
Mr. Anup Kumar Rattan, Ag, Sr. Adv.
Mr. Abhinav Mukerji, A.A.G.
Mr. Puneet Rajta, Adv.
Mr. Akshay Shrivastava, Adv.
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Mr. Vinod Sharma, AOR
Mr. J. S. Attri, Sr. Adv.
Mr. Rameshwar Prasad Goyal, AOR
Sh. Vikas Kumar Singh, Adv.
Mr. Vivek Narayan Sharma, AOR
Mrs. Laksha Bhavnani, Adv.
Ms. Mahima Bhardwaj, Adv.
Mr. Shubham Awasthi, Adv.
Mr. Sudhanshu Khandelwal, Adv.
Mr. Rajeev Kumar Jha, Adv.
Mr. Ram Kumar, Adv.
Mr. Rohit Sharma, Adv.
Mr. Rohit Kumar, Adv.
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Mr. Tarun Gupta, AOR
Mr. Abishek Sharma, Adv.
Mr. Atul Kumar, Adv.
Mr. Yatinder Chaudhary, Adv.
Mr. Davinder Singh Khurana, Adv.
Mr. Manoj Rajpoot, Adv.
Mr. Vikrant, Adv.
Ms. Rajani Ohri Lal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner at length. The matter remained unconcluded.
List for further arguments on 25.04.2023 as part-heard.
(DEEPAK JOSHI) (MALEKAR NAGARAJ)
COURT MASTER (SH) BRANCH OFFICER
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