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Supreme Court - Daily Orders

Ankita Thakur vs The H.P Staff Selection Commission on 18 April, 2023

Author: Hrishikesh Roy

Bench: Hrishikesh Roy

     ITEM NO.38                           COURT NO.16                SECTION XIV

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C)   No(s).730/2022

     (Arising out of impugned final judgment and order dated 31-12-2021
     in LPA No. 43/2021 passed by the High Court Of Himachal Pradesh at
     Shimla)

     ANKITA THAKUR & ORS.                                            Petitioner(s)
                                                 VERSUS

     THE H.P STAFF SELECTION COMMISSION & ORS.                       Respondent(s)

      IA No. 108091/2022 - APPLICATION FOR PERMISSION
      IA No. 57833/2022 - EXEMPTION FROM FILING O.T.
      IA No. 17780/2022 - EXEMPTION FROM FILING O.T.
      IA No. 73507/2022 - INTERVENTION/IMPLEADMENT
      IA No. 26627/2022 - INTERVENTION/IMPLEADMENT
      IA No. 14524/2022 - INTERVENTION/IMPLEADMENT
      IA No. 5062/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(C) No. 729/2022 (XIV)
     ( FOR impleading party ON IA 15047/2022
     FOR INTERVENTION/IMPLEADMENT ON IA 15047/2022
     IA No. 15047/2022 – INTERVENTION/IMPLEADMENT)

      SLP(C) No. 4321/2022 (XIV)
     ( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     56457/2022
     FOR APPLICATION FOR TAKING ON RECORD ON IA 94330/2022
     FOR INTERVENTION APPLICATION ON IA 100627/2022
     IA No. 94330/2022 - APPLICATION FOR TAKING ON RECORD
     IA No. 100627/2022 - INTERVENTION APPLICATION
     IA No. 56457/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

      SLP(C) No. 9977/2022 (XIV)
     ( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     77624/2022
     IA No. 77624/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)
      SLP(C) No. 17676/2022 (XIV)
Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2023.04.19

     ( IA No.142442/2022-CONDONATION OF DELAY IN FILING and IA
17:27:16 IST
Reason:


     No.142436/2022-PERMISSION TO FILE PETITION (SLP/TP/WP/..))


                                                                                     1
Date : 18-04-2023 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE HRISHIKESH ROY
          HON'BLE MR. JUSTICE MANOJ MISRA


For Petitioner(s)   Ms. Kaveeta Wadia, Adv.
                    Ms. Astha Sharma, AOR
                    Mr. Srisatya Mohanty, Adv.
                    Ms. Anju Thomas, Adv.
                    Mr. Sanjeev Kaushik, Adv.
                    Ms. Mantika Haryani, Adv.
                    Mr. Shreyas Awasthi, Adv.
                    Mr. Himanshu Chakravarty, Adv.
                    Ms. Ripul Swati Kumari, Adv.
                    Ms. Sruthi Venugopal, Adv.
                    Mr. Bhanu Mishra, Adv.
                    Mr. Devvrat Singh, Adv.
                    Ms. Muskan Surana, Adv.
                    Ms. Vandana Sehgal, AOR

                    Ms. Vandana Sehgal, AOR
                    Ms. Nidhi Mohan Parashar, AOR
                    Mr. Vikrant Kumar, Adv.
                    Ms. Shruti Venugopal, Adv.

For Respondent(s)   Mr. Abhinav Mukerji, AOR
                    Mr. Anup Kumar Rattan, Ag, Sr. Adv.
                    Mr. Abhinav Mukerji, A.A.G.
                    Mr. Puneet Rajta, Adv.
                    Mr. Akshay Shrivastava, Adv.
                    Mrs. Bihu Sharma, Adv.
                    Ms. Pratishtha Vij, Adv.

                    Mr. Vinod Sharma, AOR

                    Mr. J. S. Attri, Sr. Adv.
                    Mr. Rameshwar Prasad Goyal, AOR
                    Sh. Vikas Kumar Singh, Adv.

                    Mr. Vivek Narayan Sharma, AOR
                    Mrs. Laksha Bhavnani, Adv.
                    Ms. Mahima Bhardwaj, Adv.
                    Mr. Shubham Awasthi, Adv.
                    Mr. Sudhanshu Khandelwal, Adv.
                    Mr. Rajeev Kumar Jha, Adv.
                    Mr. Ram Kumar, Adv.
                    Mr. Rohit Sharma, Adv.
                    Mr. Rohit Kumar, Adv.


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                    Mr. Tarun Gupta, AOR
                    Mr. Abishek Sharma, Adv.
                    Mr. Atul Kumar, Adv.
                    Mr. Yatinder Chaudhary, Adv.
                    Mr. Davinder Singh Khurana, Adv.
                    Mr. Manoj Rajpoot, Adv.
                    Mr. Vikrant, Adv.

                    Ms. Rajani Ohri Lal, AOR


          UPON hearing the counsel the Court made the following

                              O R D E R

Heard learned counsel for the petitioner at length. The matter remained unconcluded.

List for further arguments on 25.04.2023 as part-heard.





(DEEPAK JOSHI)                                   (MALEKAR NAGARAJ)
COURT MASTER (SH)                                 BRANCH OFFICER




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