Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10 in Bihar District Mineral Foundations Rules, 2018 10. Mode Of Payment of Contribution. - By way of Bank Draft @ specified in this rules, drawn in favour of DMF Trust, (Name of District), Payable at (Name of the District)
