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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(2) in U.P. Revenue Code Rules, 2016

(2)The revenue officers nominated under sub-rule (1) shall be responsible:-
(a)to prepare and supply the Kisan Bahi to the persons entitled thereto.
(b)to perform the duties mentioned in section 41(5).