Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(5)(f) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(f)to discharge such other functions in relation to the protection, welfare and development and advancement of the socially and educationally backward classes as the President may, subject to the provisions of any law made by Parliament, by rule specify.