Allahabad High Court
Gayatri Devi Dwivedi vs Vijay Prakash on 5 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1176 of 2001 Petitioner :- Gayatri Devi Dwivedi Respondent :- Vijay Prakash Petitioner Counsel :- Ravi Shanker Singh Respondent Counsel :- R.P. Shukla,J.K. Shukla Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this contempt petition. It is accordingly dismissed for non- prosecution.
Order Date :- 5.1.2010 Rao/-