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Allahabad High Court

Dr. Vinay Shanker Singh And Others vs The State Of U.P. And Others on 2 April, 2010

Bench: Sunil Ambwani, Kashi Nath Pandey

Court No. - 29

Case :- WRIT - A No. - 63914 of 2007

Petitioner :- Dr. Vinay Shanker Singh And Others
Respondent :- The State Of U.P. And Others
Petitioner Counsel :- Vikas Budhwar,Ashok Khare,Rahul
Mishra
Respondent Counsel :- C.S.C.,Anil Tewari,Neeraj
Tripathi,S.K. Pandey,Siddharth Singh,Vipul Tripathi

Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J. It is submitted that Sri Anil Tiwari, learned counsel for respondent is busy in other court. Put up this writ petition along with connected matters on 5.4.2010 Order Date :- 2.4.2010 nethra