Allahabad High Court
Dr. Vinay Shanker Singh And Others vs The State Of U.P. And Others on 2 April, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 63914 of 2007 Petitioner :- Dr. Vinay Shanker Singh And Others Respondent :- The State Of U.P. And Others Petitioner Counsel :- Vikas Budhwar,Ashok Khare,Rahul Mishra Respondent Counsel :- C.S.C.,Anil Tewari,Neeraj Tripathi,S.K. Pandey,Siddharth Singh,Vipul Tripathi Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J. It is submitted that Sri Anil Tiwari, learned counsel for respondent is busy in other court. Put up this writ petition along with connected matters on 5.4.2010 Order Date :- 2.4.2010 nethra