Section 55(2)(h) in The Dentists Act, 1948

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

(h)the charge for supplying printed copies of the registers, and the fees payable for—

(i)registration or renewal of registration;

(ii)supplying a duplicate certificate of registration or renewal; and

(iii)transfer of registration from one State to another;

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